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Union of India - Section

Section 9 in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

9. Power to invite persons to attend meetings

.-An Advisory Committee or the Central Advisory Committee or its Chairman may at any time and for such meeting or meetings as is or are considered necessary, invite any person or persons to attend the meeting or meetings of the Committee and a person or persons so invited shall exercise all the powers of a member under these rules, except that he or they shall not be entitled to vote on any question coming before the Committee.