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Supreme Court - Daily Orders

Engineers India Ltd. vs Tema India Ltd. on 27 July, 2016

     ITEM NO.91                          REGISTRAR COURT. 2                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. CHIRAG BHANU SINGH

     Petition(s) for Special Leave to Appeal (C)                   No(s).   11478/2016

     ENGINEERS INDIA LTD                                                 Petitioner(s)

                                                    VERSUS

     TEMA INDIA LTD                                                      Respondent(s)


     Date : 27/07/2016 This petition was called on for hearing today.


     For Petitioner(s)                   Mr.Dhruv Dewan,Adv.
                                         Mr. S. S. Shroff,Adv.


     For Respondent(s)                   Mr.Hasan Murtaza,Adv.
                                         Mr. Shiv Kumar Suri,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The sole respondent shall be at liberty to file the counter affidavit within a period of four weeks.

List the matter again on 07.09.2016.

(CHIRAG BHANU SINGH) Registrar SB Signature Not Verified Digitally signed by POOJA SHARMA Date: 2016.07.28 16:01:12 TLT Reason: