Supreme Court - Daily Orders
Engineers India Ltd. vs Tema India Ltd. on 27 July, 2016
ITEM NO.91 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. CHIRAG BHANU SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 11478/2016
ENGINEERS INDIA LTD Petitioner(s)
VERSUS
TEMA INDIA LTD Respondent(s)
Date : 27/07/2016 This petition was called on for hearing today.
For Petitioner(s) Mr.Dhruv Dewan,Adv.
Mr. S. S. Shroff,Adv.
For Respondent(s) Mr.Hasan Murtaza,Adv.
Mr. Shiv Kumar Suri,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The sole respondent shall be at liberty to file the counter affidavit within a period of four weeks.
List the matter again on 07.09.2016.
(CHIRAG BHANU SINGH) Registrar SB Signature Not Verified Digitally signed by POOJA SHARMA Date: 2016.07.28 16:01:12 TLT Reason: