Delhi High Court - Orders
Carnet Elias Fernandes & Ors vs State & Ors on 19 April, 2023
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~39 & 40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1037/2020 & CRL.M.A. 4143/2020
CARNET ELIAS FERNANDES & ORS. ..... Petitioners
Through: Mr. Shivam Bedi and Mr. Targi
Singh, Advocates
versus
STATE & ORS. ..... Respondents
Through: Mr. Naresh Kumar Chahar, APP for
the State.
Mr. M.K. Upadhyay, Advocate for R-
2.
(40)
+ CRL.M.C. 1038/2020 & CRL.M.A. 4145/2020
CARNET ELIAS FERNANDES & ORS. ..... Petitioners
Through: Mr. Shivam Bedi and Mr. Targi
Singh, Advocates
versus
STATE & ORS. ..... Respondents
Through: Mr. Naresh Kumar Chahar, APP for
the State.
Mr. M.K. Upadhyay, Advocate for R-
2.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 19.04.2023
1. Learned counsel for the petitioner seeks adjournment as the main Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:25.04.2023 11:23:26 counsel is not available today due to bereavement in the family.
2. At request, re-notify on 21.09.2023.
3. Interim order(s), if any, to continue.
4. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J APRIL 19, 2023/zp Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:25.04.2023 11:23:26