Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 544 in Uttar Pradesh Municipal Corporation Act, 1959 544. [ Bye-laws to be published. [Substituted by U.P. Act 26 of 1995, 5.21 (w.e.f. 30-05-1994).] - The bye-laws made under Section 541 shall be published in the Official Gazette.]
