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[Cites 0, Cited by 0] [Section 77] [Entire Act]

Bengal Presidency - Subsection

Section 77(b) in Police Regulations, Bengal , 1943

(b)Any remark by a District Magistrate or a Commissioner relating to the officer's personal character, shall be entered against item 14 of B. P. Form No. 2 unless it has been included in his service book.