Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 217] [Entire Act] State of Odisha - Subsection Section 217(c) in The Orissa Municipal Corporation Act, 2003 (c)to advise the Standing Committee on Taxation, Finance and Accounts on all matters relating to determination of annual values of lands and buildings; and
