Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 7 in Tamil Nadu Local Authorities Finance Act, 1961 7. [The amendment made by this section has been already incorporated in the principal Act, namely, the Chennai City Municipal Corporation Act, 1919 (Tamil Nadu Act IV of 1919)].
