Bombay High Court
Zuari Industries Ltd. (Now Known As ... vs Hon'Ble Presiding Officer, Industrial ... on 23 February, 2026
32 WP 342 2023
Niti
IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.342 OF 2023
WITH
WRIT PETITION NO.605 OF 2018, WRIT PETITION NO.712 OF
2018, WRIT PETITION NO.509 OF 2019, WRIT PETITION NO.711
OF 2018
WRIT PETITION NO.342 OF 2023
ZUARI AGRO CHEMICALS LTD.,/ZUARI
GLOBAL LTD., REP., BY ITS REP.,
WAMAN K. NAYAK ... PETITIONER
Versus
ZUARI AGRO CHEMICALS LIMITED
WORKERS UNION AND ANR ... RESPONDENTS
WITH
WRIT PETITION NO.605 OF 2018
ZUARI INDUSTRIES LTD. (NOW KNOWN
AS ZUARI GLOBAL LTD.)., ... PETITIONER
Versus
HON'BLE PRESIDING OFFICER
INDUSTRIAL TRIBUNAL AND LABOUR
COURT, GOVT. OF GOA AND 5 ORS., ... RESPONDENTS
WITH
WRIT PETITION NO.712 OF 2018
ZUARI INDUSTRIES LTD. (NOW KNOWN
AS ZUARI GLOBAL LTD.)., ... PETITIONER
Versus
HON'BLE PRESIDING OFFICER,
INDUSTRIAL TRIBUNAL AND LABOUR
COURT, GOVT. OF GOA, PANAJI AND 5
ORS., ... RESPONDENTS
WITH
WRIT PETITION NO.509 OF 2019
ZUARI INDUSTRIES LTD. (NOW KNOWN
AS ZUARI GLOBAL LTD.) REP. BY ITS
AUT. REP., WAMAN K. NAYAK., ... PETITIONER
Versus
ZUARI AGRO CHEMICALS LTD., WORKERS
UNION, THR. ITS PRESIDENT, ORLANDO
D'SILVA AND ANR., ... RESPONDENTS
Page 1 of 2
23rd February, 2026
::: Uploaded on - 23/02/2026 ::: Downloaded on - 23/02/2026 20:41:25 :::
32 WP 342 2023
WITH
WRIT PETITION NO.711 OF 2018
ZUARI INDUSTRIES LTD. (NOW KNOWN
AS ZUARI GLOBAL LTD.)., ... PETITIONER
Versus
HON'BLE PRESIDING OFFICER,
INDUSTRIAL TRIBUNAL AND LABOUR
COURT, GOVT. OF GOA, PANAJI AND 5
ORS., ... RESPONDENTS
Mr. Girish Sardessai with Ms. Smrati Bangera, Advocates for the
Petitioner.
Mr. H. Dessai with Mr. S. Kamulkar, Advocates for Respondent No.1 in
WP No.342/2023.
Mr. Vishwadh Sardessai, Additional Government Advocate for
Respondent No.6 in WP No.711/2018.
CORAM:- ASHISH S. CHAVAN, J.
DATED :- 23rd February, 2026 P.C.:
At the request and by consent of all concerned Counsel, list all the Petitions on 11.03.2026.
2. The Counsel for the Petitioners as well as the Respondents to file brief synopsis of their arguments considering all common issues involved, case laws, if any, and corresponding page numbers in the respective Petitions, before the next date of hearing with advance copies to the other side.
3. List on 11.03.2026, for compliance.
ASHISH S. CHAVAN, J.
Page 2 of 223rd February, 2026 ::: Uploaded on - 23/02/2026 ::: Downloaded on - 23/02/2026 20:41:25 :::