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[Cites 0, Cited by 0] [Section 275] [Entire Act]

State of West Bengal - Subsection

Section 275(1) in The West Bengal Motor Vehicles Rules, 1989

(1)Before according approval to any type or design of producer, the State Transport Authority shall satisfy itself that the design and construction proposed are in accordance with the provisions of these rules and the general specification contained in the Schedule G2 to these rules.