Himachal Pradesh High Court
Suraksha Puri vs . Rajesh Kumar & Ors . on 27 April, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Suraksha puri Vs. Rajesh Kumar & ors .
RSA No.24 of 2009 .
27.04.2023 Present: Mr. Rohit, Advocate, vice counsel for the appellant.
Mr. Ajay Kumar, Advocate for respondent No.1.
Respondent No.2 stands deleted.
None for respondents No. 3 to 11.
Learned vice counsel for the appellant states that not available today.
r to the because of personal difficulty, learned arguing counsel is At his request, list the matter after three weeks.
Jyotsna Rewal Dua Judge April 27, 2023 (R.Atal) ::: Downloaded on - 27/04/2023 20:44:12 :::CIS