Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 578] [Entire Act] State of West Bengal - Subsection Section 578(a) in The Calcutta Municipal Corporation Act, 1980 (a)in relation to any place within the local limits of the jurisdiction of the Court of Small Causes of Calcutta, that Court, and