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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(9) in U.P. Consolidation of Holdings Rules, 1954

(9)The copy of the map showing exchange ratios of consolidable plots prepared under sub-rule (4) shall be published in the unit along with other records mentioned in clause (b) of sub-section (1) of Section 9] [Substituted, by Notification No. 437-CH/I-E-256-61, dated 25.3.1964.].