Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 102(1)] [Section 102] [Entire Act]

State of Odisha - Subsection

Section 102(1)(e) in The Orissa Municipal Corporation Act, 2003

(e)fraudulently put into any ballot box anything other than the ballot paper which he is authorized by law to put in; or