Delhi High Court - Orders
X vs Sahitya Akademi on 24 February, 2025
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~38 to 40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 164/2020
X .....Petitioner
Through: Mr. Ritin Rai, Senior Advocate with
Ms. Shreya Munoth, Ms. Sitamsini
Cherukumalli, Ms. Ankita Gupta and
Mr. Khush Aalam Singh, Advocates.
versus
SAHITYA AKADEMI .....Respondent
Through: Ms. Geeta Luthra, Senior Advocate
with Mr. Abhishek Aggarwal, Ms.
Apoorva Maheshwari, Mr. Dennis
Jacob and Ms. Ishita Agarwal,
Advocates.
Mr. Ashish K. Dixit, Mr. Shivam
Tiwari, Ms. Urmila Sharma, Ms.
Deepika Kalra and Ms. Venni Kakkar,
Advocates for R-4.
+ W.P.(C) 1103/2020 & CM APPL. 11695/2023, CM APPL.
21955/2023, CM APPL. 36663/2023, CM APPL. 44573/2023, CM
APPL. 47022/2023
X .....Petitioner
Through: Mr. Ritin Rai, Senior Advocate with
Ms. Shreya Munoth, Ms. Sitamsini
Cherukumalli, Ms. Ankita Gupta and
Mr. Khush Aalam Singh, Advocates.
versus
AKADEMI AND ORS. .....Respondents
Through: Ms. Geeta Luthra, Senior Advocate
with Mr. Abhishek Aggarwal, Ms.
Apoorva Maheshwari, Mr. Dennis
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/02/2025 at 22:26:05
Jacob and Ms. Ishita Agarwal,
Advocates for R-1.
Mr. Anurag Ahluwalia, Senior
Advocate with Ms. Hridyanshi
Sharma, Mr. Abhishek Aggarwal and
Mr. Ashish Dixit, Advocates for R-4.
Mr. Ashish K. Dixit, Mr. Shivam
Tiwari, Ms. Urmila Sharma, Ms.
Deepika Kalra and Ms. Venni Kakkar,
Advocates for R-4.
+ CONT.CAS(C) 976/2023
X .....Petitioner
Through: Mr. Ritin Rai, Senior Advocate with
Ms. Shreya Munoth, Ms. Sitamsini
Cherukumalli, Ms. Ankita Gupta and
Mr. Khush Aalam Singh, Advocates.
versus
SAHITYA AKADEMI & ORS. .....Respondents
Through: Ms. Geeta Luthra, Senior Advocate
with Mr. Abhishek Aggarwal, Ms.
Apoorva Maheshwari, Mr. Dennis
Jacob and Ms. Ishita Agarwal,
Advocates for R-1.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 24.02.2025 List on 05th March, 2025 at 03:30 PM.
SANJEEV NARULA, J FEBRUARY 24, 2025 d.negi This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/02/2025 at 22:26:05