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Delhi High Court - Orders

X vs Sahitya Akademi on 24 February, 2025

Author: Sanjeev Narula

Bench: Sanjeev Narula

                                    $~38 to 40
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     CONT.CAS(C) 164/2020
                                          X                                             .....Petitioner
                                                        Through: Mr. Ritin Rai, Senior Advocate with
                                                                 Ms. Shreya Munoth, Ms. Sitamsini
                                                                 Cherukumalli, Ms. Ankita Gupta and
                                                                 Mr. Khush Aalam Singh, Advocates.

                                                                                      versus

                                                SAHITYA AKADEMI                                                                     .....Respondent
                                                            Through:                                           Ms. Geeta Luthra, Senior Advocate
                                                                                                               with Mr. Abhishek Aggarwal, Ms.
                                                                                                               Apoorva Maheshwari, Mr. Dennis
                                                                                                               Jacob and Ms. Ishita Agarwal,
                                                                                                               Advocates.
                                                                                                               Mr. Ashish K. Dixit, Mr. Shivam
                                                                                                               Tiwari, Ms. Urmila Sharma, Ms.
                                                                                                               Deepika Kalra and Ms. Venni Kakkar,
                                                                                                               Advocates for R-4.


                                    +           W.P.(C) 1103/2020 & CM APPL. 11695/2023, CM APPL.
                                                21955/2023, CM APPL. 36663/2023, CM APPL. 44573/2023, CM
                                                APPL. 47022/2023
                                                X                                               .....Petitioner
                                                                Through: Mr. Ritin Rai, Senior Advocate with
                                                                          Ms. Shreya Munoth, Ms. Sitamsini
                                                                          Cherukumalli, Ms. Ankita Gupta and
                                                                          Mr. Khush Aalam Singh, Advocates.

                                                                                      versus

                                                AKADEMI AND ORS.                                                                  .....Respondents
                                                            Through:                                           Ms. Geeta Luthra, Senior Advocate
                                                                                                               with Mr. Abhishek Aggarwal, Ms.
                                                                                                               Apoorva Maheshwari, Mr. Dennis




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/02/2025 at 22:26:05
                                                                                                                Jacob and Ms. Ishita Agarwal,
                                                                                                               Advocates for R-1.
                                                                                                               Mr. Anurag Ahluwalia, Senior
                                                                                                               Advocate with Ms. Hridyanshi
                                                                                                               Sharma, Mr. Abhishek Aggarwal and
                                                                                                               Mr. Ashish Dixit, Advocates for R-4.
                                                                                                               Mr. Ashish K. Dixit, Mr. Shivam
                                                                                                               Tiwari, Ms. Urmila Sharma, Ms.
                                                                                                               Deepika Kalra and Ms. Venni Kakkar,
                                                                                                               Advocates for R-4.

                                    +           CONT.CAS(C) 976/2023
                                                X                                                                                     .....Petitioner
                                                              Through:                                         Mr. Ritin Rai, Senior Advocate with
                                                                                                               Ms. Shreya Munoth, Ms. Sitamsini
                                                                                                               Cherukumalli, Ms. Ankita Gupta and
                                                                                                               Mr. Khush Aalam Singh, Advocates.

                                                                                      versus

                                                SAHITYA AKADEMI & ORS.                    .....Respondents
                                                            Through: Ms. Geeta Luthra, Senior Advocate
                                                                       with Mr. Abhishek Aggarwal, Ms.
                                                                       Apoorva Maheshwari, Mr. Dennis
                                                                       Jacob and Ms. Ishita Agarwal,
                                                                       Advocates for R-1.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                             ORDER

% 24.02.2025 List on 05th March, 2025 at 03:30 PM.

SANJEEV NARULA, J FEBRUARY 24, 2025 d.negi This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/02/2025 at 22:26:05