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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 7(2) in The Dadra and Nagar Haveli Excise Regulation, 2012

(2)Save as otherwise provided in sub-section (1), the Deputy Commissioner shall be the licensing authority who shall exercise all powers and functions under this Regulation, subject to the general control and supervision of the Excise Commissioner.