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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(3) in Rules of Procedure and Conduct of Business in Lok Sabha

(3)No discussion shall be permitted during the time for questions under rule 32 in respect of any question or of any answer given to a question] [Substituted by L.S. Bn. (II), dated 9.5.1989, para 2930.].