Gujarat High Court
Himanshu Dineshchandra Parekh vs Institute For Plasma Research on 31 January, 2020
Author: Biren Vaishnav
Bench: Biren Vaishnav
C/SCA/4530/2016 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 4 of 2019
In R/SPECIAL CIVIL APPLICATION NO. 4530 of 2016
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HIMANSHU DINESHCHANDRA PAREKH Versus INSTITUTE FOR PLASMA RESEARCH ========================================================== Appearance:
PRITESH M SHAH for the PETITIONER(s) No. MR DG SHUKLA for the RESPONDENT(s) No. MS VYOMA K JHAVERI for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR.JUSTICE BIREN VAISHNAV Date : 31/01/2020 IA ORDER In view of the averments made in the application, application is allowed. Main matter being Special Civil Application No. 4530 of 2016 is fixed for final hearing on 27.04.2020. Application is disposed of.
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