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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(2)(o) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010

(o)the reports, their format, the particulars containing therein, and the necessary documents which are to be submitted under clause (f) of subsection (3) of section 7;