Section 4(3)(iii) in Andhra Pradesh Municipalities (Licences For Projections and Lease of Road Sides and Street Margins) Rules, 1969

[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

(iii)In the case of larger drains thickness and the material of the covering shall be such as may be decided by the Secretary in each case to suit:

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