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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(6)(v) in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007

(v)one-third of the Members of the Governing Body present shall form the quorum of the Governing Body provided that no quorum shall be necessary in respect of any adjourned meeting;