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[Cites 0, Cited by 0] [Section 34K(1)] [Section 34K] [Entire Act]

Union of India - Subsection

Section 34K(1)(b) in The Tobacco Board, Rules, 1976

(b)the person has contravened any of the provisions of the Act, these rules, or any of the regulations or terms and conditions of licence or directions of the Board issued in pursuance of the Act or these rules.