Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 58 in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962 58. [Omitted by G. O. Ms. No. 3508, Revenue, dated the 14th June 1973.]
