Section 27(1)(d) in Arunachal Pradesh Goods Tax Act, 2005

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 27(1)(d) in Arunachal Pradesh Goods Tax Act, 2005

(d)making a refund under section 40; require a person or prescribed class of persons to furnish security for the proper performance of their responsibilities under this Act in the prescribed amount, in the prescribed manner and within such time as may be prescribed.

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State of Arunachal Pradesh - Subsection

Section 27(1)(d) in Arunachal Pradesh Goods Tax Act, 2005