Section 9(xiv) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963
(xiv)[ that in case of a member of a family identified and released under the Bonded Labour System (Abolition) Act, 1967 (Central Act of 1976), the upper age-limit shall be relaxable upto 40 years.] [Added by No. F. 7(1) DOP/A-II/80, dated 11-6-81.]
