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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(2) in University of Horticultural Sciences Act, 2009

(2)The composition of the Board of Studies for Under Graduate programs shall be as under:-
(i)The Director of Education - Chairperson;
(ii)Deans of all constituent colleges;
(iii)One representative of affiliated college not below the rank of Professor nominated by the Vice Chancellor;
(iv)Director of Research and Director of Extension;
(v)The Registrar;
(vi)The Dean of Student Welfare;
(vii)All University Heads of the department;
(viii)One Professor from each department of the University other than the head of the department nominated by the chairperson for a period of two years on rotational basis;
(ix)Five teachers in the cadre of Associate Professor nominated by the chairperson for a period of two years on rotational basis;
(x)Five teachers in the cadre of Assistant Professor nominated by the chairperson for a period of two years on rotational basis;
(xi)Two professors of eminence from horticulture outside the University nominated by the Chairperson for a period of two years;
(xii)A Dean of the college nominated by the Vice Chancellor of the University shall act as Member Secretary.