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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(c) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(c)On receipt of the complaint, the seed inspector should inspect the complainant field and furnish the inspection report in Form 'M' (for germination complaints) or Form 'N' (for susceptibility to pests and disease) or Form 'O' (for complaints in respect of genetic impurity) or Form 'P' (for non-adaptability) to the Chairman, District level Committee constituted for the purpose.