Delhi High Court - Orders
Kadimi International Private Limited vs Emaar Mgf Land Limited on 9 August, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (T) (COMM.) 5/2020 & I.A. 8080/2021
KADIMI INTERNATIONAL PRIVATE LIMITED ..... Petitioner
Through: Mr Shaleen Srivastava, Advocate.
versus
EMAAR MGF LAND LIMITED ..... Respondent
Through: Mr Tarang Gupta, Advocate.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 09.08.2021 [Hearing Held Through Videoconferencing]
1. The present petition is directed to be listed on 20.08.2021 and has been erroneously listed today.
2. List on the date already fixed.
VIBHU BAKHRU, J AUGUST 9, 2021 RK Signature Not Verified Digitally Signed By:DUSHYANT RAWAL