Jammu & Kashmir High Court - Srinagar Bench
Rasikh Barkat vs Union Territory Of Jk & Ors on 20 December, 2021
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 56
Supplementary-1 Cause List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP (C) No. 2655/2021
CM No. 8309/2021
Rasikh Barkat
... Petitioner(s)
Through: -
Mr A. H. Naik, Senior Advocate with
Mr Shabir Ahmad Najar, Advocate.
V/s
Union Territory of JK & Ors.
... Respondent(s)
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge Hon'ble Mr Justice Mohd. Akram Chowdhary, Judge (ORDER) 20.12.2021 Heard Mr A. H. Naik, the learned Senior Counsel, on behalf of the Petitioner.
Notice to the Respondents in the main Petition as well as in the connected CM, returnable on or before the next date of hearing.
List on 28th of December, 2021 along with WP (C) No. 2604/2021.
Meanwhile, the post(s) which has/ have been already reserved shall not be filled up till the next date of hearing before the Bench.
(Mohd. Akram Chowdhary) (Ali Mohammad Magrey)
Judge Judge
SRINAGAR
December 20th, 2021
"TAHIR"
TAHIR MANZOOR BHAT
2021.12.20 16:26
I attest to the accuracy and
integrity of this document