Gujarat High Court
State Of Gujarat vs Jadav @ Jatin Bhagvanbhai Prajapati & on 1 February, 2016
Bench: M.R. Shah, Z.K.Saiyed
R/CR.A/652/2008 FARAD
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL NO. 652 of 2008
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STATE OF GUJARAT....Appellant(s) Versus JADAV @ JATIN BHAGVANBHAI PRAJAPATI &
4....Opponent(s)/Respondent(s) ====================================== Appearance:
MR KP RAVAL, APP for the Appellant(s) No. 1MR DIPEN K DAVE, ADVOCATE for the Opponent(s)/Respondent(s) No. 1 - 5 MR LAXMANSINH M ZALA, ADVOCATE for the Opponent(s)/Respondent(s) No. 1 - 5 ====================================== CORAM: HONOURABLE MR.JUSTICE M.R. SHAH and HONOURABLE MR.JUSTICE Z.K.SAIYED Date : 01/02/2016 FARAD (PER : HONOURABLE MR.JUSTICE M.R. SHAH) For the reasons recorded in the judgment all the accused are sentenced to undergo 7 years R.I. for the offence punishable under Sections 304 B, 306 read with Section 114 of the IPC with fine of Rs.1000/- and in default to undergo further 6 months R.I.. All the accused are sentenced to undergo 1 year R.I. for the offence under Section 498 A of the IPC with fine of Rs.1000/- and in default to undergo 1 month R.I.. All the accused are also sentenced to undergo 3 years R.I. for the offence under Section 3 of the Dowry Prohibition Act with fine of Rs.15,000/- each and in default to undergo further 3 months S.I. All the sentences to run concurrently. All the accused, except original accused no.5, be taken into custody to undergo the sentences as observed hereinabove. Original Page 1 of 2 HC-NIC Page 1 of 2 Created On Tue Feb 02 02:27:20 IST 2016 R/CR.A/652/2008 FARAD accused no.5 is hereby granted time to surrender up to 31/12/2016. Till then, she is ordered to be released on bail on her furnishing the personal bond of Rs.10,000/- to the satisfaction of the concerned trial Court. It is also observed and directed that on completion of the aforesaid period when original accused no.5 surrenders she may be permitted to carry both her kids and the jail authority is directed to provide full facilities to her and the kids.
Siji Thomas Principal Private Secretary Page 2 of 2 HC-NIC Page 2 of 2 Created On Tue Feb 02 02:27:20 IST 2016