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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(b) in The Techno India University, West Bengal, Act, 2012.

(b)the Board of the University functioning as such immediately before the commencement of this Act shall continue to so function until the Board is constituted for the Univesity under this Act, but on the constitution of the Board under this Act, the members of the Board holding office before such constitution shall cease to hold office;