Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35B] [Entire Act] State of Assam - Subsection Section 35B(1) in Assam Public Procurement Act, 2017 (1)A procuring entity may choose to procure the subject-matter of procurement by the method of Swiss Challenge, under such conditions, as may be prescribed by the Government.
