Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Kerala - Section Section 15 in Kerala Police Act, 1960 15. Police officers not to engage of other employment. - No Police officer other than a special Police officer shall engage in any employment or office whatever other than his duties under this Act.
