Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(10)(ii) in Kerala High Court Act, 1958

(ii)section 526 and section 526A of the Code of Criminal procedure, 1898;