Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Telangana - Subsection

Section 17(1)(ii) in Hyderabad Metropolitan Development Authority Act, 2008

(ii)to ensure effective public transport systems are in place for the Hyderabad Metropolitan region;