Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] NCT Delhi - Subsection Section 77(2) in The Delhi Metro Airport Express Line, General Rules, 2010 (2)The Delhi Metro Airport Express Line authorised employee under sub-rule (1) shall grant such permit to work only with the approval of traction power controller.
