Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 541] [Entire Act] State of Odisha - Subsection Section 541(4) in Orissa Municipal Rules, 1953 (4)The dimensions and position of the proposed projections shall confirm to the conditions as stated in the succeeding clause.
