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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Goa - Subsection

Section 37(4) in Goa Prisons Rules, 2006

(4)Where a woman prisoner is imprisoned in the female enclosure, the Matron or the Lady Warder shall always be present in the enclosure during the daytime with the cell key in her possession to attend to the prisoner's wants and to keep her under observation.