Calcutta High Court (Appellete Side)
Smt. Aparupa Poddar @ Afrin Ali vs Unknown on 20 June, 2017
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1
C.R.R. 1403 of 2017
207 20.06.2017
SB Ct. No. 28 In the matter of : Smt. Aparupa Poddar @ Afrin Ali Mr. Sidharta Luthra Mr. Rajdeep Majumder Mr. Moyukh Mukherjee Mr. D. Haque Mr. Nitin Salya .... For the Petitioner Mr. Ashraf Ali, Mr. Sankar Banerjee ... For C.B.I. Mr. Kaushik Chandra, Addl. Solicitor General .... For the UOI Heard Mr. Luthra, learned senior counsel appearing for the petitioner and Mr. Chandra, learned Additional Solicitor General appearing for the Union of India.
Let the matter appear on 30th June, 2017 (Friday) for further hearing.
(Joymalya Bagchi, J.)