Delhi High Court - Orders
M/S Aditya Shanjkar Sales P.Ltd. & Anr vs M/S Alankit Assignments Ltd on 1 February, 2021
Author: Najmi Waziri
Bench: Najmi Waziri
$~13,14,15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 17/2018 i& CM No.2385/2018 (Stay)
RC.REV. 18/2018 & CM No.2402/2018 (Stay)
RC.REV. 51/2018 & CM No.5434/2018 (Stay)
M/S ADITYA SHANJKAR SALES P.LTD. & ANR ...Petitioners
VINOD KUMAR DHINGRA ...Petitioner
M/S ESSA AAR MOTORS & ANR ...Petitioners
Through: None.
versus
M/S ALANKIT ASSIGNMENTS LTD. ..... Respondents
Through: Mr Jagdeep Kr. Sharma and
Mr.Anirudh Mehrotra, Advocates
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 01.02.2021 The hearing was conducted through physical court. CM No.22896/2020 in RC.REV.17/2018 CM No.23051/2020 in RC.REV. 18/2018 CM No.23060/2020 in RC.REV.51/2018
1. An adjournment slip has been circulated on behalf of the petitioners.
2. Renotify on 05.04.2021.
3. The order be uploaded on the website forthwith.
NAJMI WAZIRI, J FEBRUARY 01, 2021/rd Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:02.02.2021 12:10:24