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[Cites 0, Cited by 0] [Section 123] [Entire Act]

Union of India - Subsection

Section 123(4) in The Indian Electricity Rules, 1956

(4)Every flexible cable attached to a portable or transportable machine shall be examined periodically by the person authorised to operate the machine, and if such cable is used underground, it shall be examined at least once in each shift by such person. If such cable is found to be damaged or defective, it shall forthwith be replaced by a cable in good condition.