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Delhi High Court - Orders

M/S Pnb Housing Finance Ltd vs M/S Unitech Ltd & Ors on 28 February, 2023

Author: Prateek Jalan

Bench: Prateek Jalan

                            $~3
                            *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +     CS(COMM) 51/2017 & I.A. 16371/2014, I.A. 3764/2015.
                                  M/S PNB HOUSING FINANCE LTD                  ..... Plaintiff
                                                Through: Ms. Ragini Juneja, Advocate.

                                                      versus

                                  M/S UNITECH LTD & ORS                ..... Defendants
                                               Through: Ms. Anubha Agarwal, Advocate
                                                        [9999750725].

                            CORAM:
                            HON'BLE MR. JUSTICE PRATEEK JALAN
                                                      ORDER

% 28.02.2023

1. Learned counsel for the parties state that the moratorium imposed by the Supreme Court, in respect of claims against the defendant- M/s Unitech Ltd, by virtue of the order dated 20.01.2020 in Civil Appeal No. 10856/2016, still remains in place.

2. At the joint request of learned counsel for the parties, list on 29.08.2023.

PRATEEK JALAN, J FEBRUARY 28, 2023 "Bhupi"

Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:01.03.2023 11:46:45