Delhi High Court - Orders
M/S Pnb Housing Finance Ltd vs M/S Unitech Ltd & Ors on 28 February, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 51/2017 & I.A. 16371/2014, I.A. 3764/2015.
M/S PNB HOUSING FINANCE LTD ..... Plaintiff
Through: Ms. Ragini Juneja, Advocate.
versus
M/S UNITECH LTD & ORS ..... Defendants
Through: Ms. Anubha Agarwal, Advocate
[9999750725].
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 28.02.2023
1. Learned counsel for the parties state that the moratorium imposed by the Supreme Court, in respect of claims against the defendant- M/s Unitech Ltd, by virtue of the order dated 20.01.2020 in Civil Appeal No. 10856/2016, still remains in place.
2. At the joint request of learned counsel for the parties, list on 29.08.2023.
PRATEEK JALAN, J FEBRUARY 28, 2023 "Bhupi"
Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:01.03.2023 11:46:45