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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(ii) in Orissa News Media Accreditation Rules, 2006

(ii)Satellite channels, having dedicated at least 15 per cent of their respective air-time (approx. 3.5 hours in a 24 hour cycle) to telecast/transmission of news and news related programme per day.