Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Jharkhand - Subsection

Section 115(a) in Bihar Education Code, 1961

(a)Appointment. - The Sub-Inspector of Schools shall be appointed by the District Education Officer within his jurisdiction under a system of centralised recruitment to be made by a selection committee subject to rules and instructions that may be issued by the State Government from time to time.