Section 10(4)(c) in The U.P. Co-operative Societies Employees Service Regulations, 1975

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State of Uttar Pradesh - Subsection

Section 10(4)(c) in The U.P. Co-operative Societies Employees Service Regulations, 1975

(c)when appointment to the new post is made on the employee's own request and the maximum pay admissible in the time scale of that post is less than he substantive pay of the employee in respect of the old post, he will draw that maximum as initial pay.]

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State of Uttar Pradesh - Subsection

Section 10(4)(c) in The U.P. Co-operative Societies Employees Service Regulations, 1975