Delhi High Court - Orders
Ministry Of Petroleum & Natural Gas vs Hardy Exploration & Production (India) ... on 6 April, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 93/2019 and IA No.153/2019
MINISTRY OF PETROLEUM & NATURAL GAS..... Petitioner
Through: Mr. Tushar Bhardwaj, Adv. (through
v/c)
Mr. K. R. Sasiprabhu, Mr. Anurag
Ahluwalia and Mr. Tushar Bhardwaj,
Advs.
versus
HARDY EXPLORATION & PRODUCTION (INDIA) INC
..... Respondent
Through: Mr. Tejas Karia, Mr. Gauhar Mirza,
Ms. Avlokita Rajvi and Mr. Samarth
Madan, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 06.04.2023 Hon'ble Judge is busy in Division Bench-VIII. Re-notify on 16.05.2023.
BY ORDER COURT MASTER APRIL 6, 2023 Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:06.04.2023 16:32:33