Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1194] [Entire Act]

Bengal Presidency - Subsection

Section 1194(a) in Police Regulations, Bengal , 1943

(a)At headquarters a gazetted officer shall be told off to superintend the distribution of pay of the force in the Reserve lines and headquarters guards. In the absence of any gazetted officer at headquarter on the day of distribution of pay, the Superintendent may authorise an Inspector of Police by name to supervise the distribution of pay and other work mentioned in the clause. He shall attest each individual payment as it is made by his initials against the entry in the acquittance roll. After the distribution for the day is concluded the Armed Inspector shall return the undisbursed amount, if any, to the Superintendent's office with the following certificate from the officer superintending the distribution, recorded on the acquittance roll:-