Himachal Pradesh High Court
Pooja Kumari vs . State Of H.P. And Ors. on 6 October, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Pooja Kumari Vs. State of H.P. and ors.
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CWP No. 6844 of 2023 06.10.2023 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Y.P.S. Dhaulta and Mr. Pratush Sharma, Additional Advocate Generals with Mr. Gautam Sood, Ms. Priyanka Chauhan and Mr. Raul Thakur, of Deputy Advocate Generals, for the respondents.
Reply on behalf of respondents is stated to have been rt filed in the Registry. However, the same is not available on record.
Registry is directed to trace and place the same on record List on 17.10.2023.
In the meanwhile, post of JBT at Govt. Primary School, Lambagaon, shall not be filled.
Interim order to continue.
( Satyen Vaidya ) Judge 6th October, 2023 (sushma) ::: Downloaded on - 06/10/2023 20:37:45 :::CIS