Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 21 in Bihar Electricity Duty Act, 2018 21. Protection of action taken in goods faith. - No suit, prosecution or other legal proceeding shall lie against any officer under this Act for anything which is, in good faith done or intended to be done under this Act.
