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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Bengal Presidency - Subsection

Section 54(c) in Police Regulations, Bengal , 1943

(c)The methods to be adopted by supervising officers are-
(i)visits to the place of occurrence at various stages of the investigation and personal examination, if necessary, of witnesses ;
(ii)careful scrutiny of case diaries and other papers connected with the investigation; and
(iii)examination of crime registers and other records at the police-stations.