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State of Uttar Pradesh - Section

Section 5 in U.P. Co-operative Dairy Federation and Milk Unions Centralised Service Rules, 1984

5. Constitution of Administrative Committee.

- The Administrative Committee shall be constituted as under:
(i) Managing Director of the Federation ... Chairman
(ii) A nominee of the Registrar not below the rank of Class IOfficer ... Member
(iii) A nominee of the Managing Director of the Federation ... Member-Secretary