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State of Uttar Pradesh - Section
Section 5 in U.P. Co-operative Dairy Federation and Milk Unions Centralised Service Rules, 1984
5. Constitution of Administrative Committee.
- The Administrative Committee shall be constituted as under:| (i) | Managing Director of the Federation | ... | Chairman |
| (ii) | A nominee of the Registrar not below the rank of Class IOfficer | ... | Member |
| (iii) | A nominee of the Managing Director of the Federation | ... | Member-Secretary |